Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 10 November, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~19 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra, Senior
Advocate with Ms. Pragya Mishra and
Mr.Shashwat Rakshit, Advocates.
versus
PEPSICO INC & ANR. ..... Respondents
Through: Mr. A.S. Chandiok, Senior
Advocate with Mr. Manish K. Jha,
Ms. Shruti Dass and Ms. Avni Sharma,
Advocates.
22
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandiok, Senior
Advocate with Mr. Manish K. Jha,
Ms. Shruti Dass and Ms. Avni Sharma,
Advocates.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Senior
Advocate with Ms. Pragya Mishra and
Mr.Shashwat Rakshit, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.11.2022 Heard Mr. Sudhir Chandra, learned Senior Counsel appearing on behalf of Parle Agro Private Limited at some length.
At this stage, Mr. Chandra, learned Senior Counsel submits that he is in a part heard matter post-lunch.
At request, list on 15.11.2022.
JYOTI SINGH, J NOVEMBER 10, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:11.11.2022 17:11:33