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State of Himachal Pradesh - Section

Section 12 in The Himachal Pradesh Land Revenue (Surcharge) Rules, 1974

12. The village watchmen shall be armed [with a spear or club and with a sword] [Substituted for the words 'with a spear and sword',-vide Punjab Government Notification No.405, dated the 6th April, 1898.] and shall wear a uniform dress consisting of a wadded chapkan of dark blue for winter wear, and a course cloth chapkan dyed blue for summer, and a blue turban. The arms and dress shall be provided by the village community out of the [collection made from it by the revenue authorities from time to time according to needs.] [Substituted for the words village malba,-vide Punjab Government Notification No.G.S.R.260/PA-4/1882-S-39-A/64 dated 25th November, 1964.]

[l3. No village watchman or daffadar shall withdraw from the duties of his office unless:-