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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(a) in The M.P. Rajya Suraksha Adhiniyam, 1990

(a)for restricting admission of persons to such place or area and for removing therefrom any person who is therein contravention of the order or who has been convicted of any contravention of the provisions of this Act;