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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1)(j) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(j)that for recruitment of the Principal and members of the teaching staff to the college there is a selection committee of the college which shall include-