Section 14 in Telangana State District Mineral Foundation (Trust) Rules, 2015
14. Operation of the Trust Fund.
- 14.1 The Trust shall operate all its account(s) under the joint signatures of at least two of the three signatories; the three signatories being the Chairperson, Secretary and the Treasurer of the Managing Committee.14.2The Trust shall maintain the books of accounts of the Fund.
