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State of Madhya Pradesh - Section

Section 6 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

6. Application for registration.

- Any dealer seeking registration for the sale of the Text Books shall apply to the Superintendent in the prescribed Form (Annexure A) through the Departmental Officer of their respective Tahsil. Submission of an application shall be deemed to be an acceptance of the terms and conditions contained therein and in these rules. The application shall be accompanied by a receipted original challan for Rs. 25.00 (non-refundable) as registration fee credited into any Government Treasury or in any Bank authorised to transit Government business under the Head of Account IX-Stationery and Printing-E-Miscellaneous Registration Fee for Booksellers of Nationalised Text Books.