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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

(4)to distribute Patwari's salaries on the dates fixed under the rules for Office Qanungos in the Land Records Rules unless he is unavoidable absent from Tehsil head quarters on those dates,