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State of Rajasthan - Section

Section 5 in University of Rajasthan Act, 1946

5. [ Territorial exercise of Powers. [Substituted by Rajasthan Act No. 10 of 1988, dated 15.10.1988.]

- The jurisdiction of the University shall extend to, and the powers conferred by or under this Act shall be exercisable in, all the University departments at Jaipur, all its constituent colleges, institutions and institutes, other than the Institute of Correspondence Studies and all other colleges, institutions and institutes situated within the Municipal limits of Jaipur, all such colleges, institutions and institutes in the State as provide instruction in various systems of medicine, all the Engineering Colleges, institutions and institutes in the State except the M.B.M. Engineering College, Jodhpur and such other colleges, institutions and institutes in the State as the State Government may, by notification in the Official Gazette, direct.]