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Union of India - Section

Section 38 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

38. Confidentiality.

- The National Pension System Trusts shall ensure safety of all the records, data and information received by it under the National Pension System. Further, it shall maintain confidentiality with respect to all records, data and information received by it under the National Pension System. It shall not, without the prior permission of the Authority, produce or share such data or information as evidence or for any other purpose except as required by the process of law.