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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(26) in Assam Panchayat Act, 1994

(26)
(i)"Financial year" means the year commencing on the first `day of April every year and ending on the thirty-first day of March next year.
(ii)"Panchayat Year" means the year commencing on the first day of July or on such other date as the State Government may by notification appoint.