Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(4) in The Punjab Borstal Rules (4)The standard of general education will be that prescribed for Primary Schools in the Punjab, but it will be in the power of the Superintendent to raise the standard and to increase the subjects taught.
