Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Maharashtra - Subsection Section 118(2) in Maharashtra Public Universities Act, 2016 (2)The Management Council of the university shall consider the points referred to in sub-section (3) before granting permission for shifting of location of a college.
