Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(viii) in The Disaster Management (Amendment) Act, 2025 (viii)after clause (j), the following clause shall be inserted, namely:––‘(ja) “National Crisis Management Committee” means the Committee constituted under section 8A;’;
