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[Cites 0, Cited by 1] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(4) in The Companies Act, 2013

(4)The company shall disclose to the members in the financial statement the full particulars of the loans given, investment made or guarantee given or security provided and the purpose for which the loan or guarantee or security is proposed to be utilised by the recipient of the loan or guarantee or security.