Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249] [Entire Act] State of West Bengal - Subsection Section 249(2) in West Bengal Municipal Corporation Act, 2006 (2)No person shall milk, or cause or permit to be milked, any cow or buffalo or other animal in any public street or other public place.
