Supreme Court - Daily Orders
D. Mahesh Kumar vs The State Of Telangana on 9 February, 2018
ITEM NO.23 REGISTRAR COURT. 1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37395/2017
D. MAHESH KUMAR Petitioner(s)
VERSUS
THE STATE OF TELANGANA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.16487/2018-WITHDRAWL OF CASE)
Date : 09-02-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr V Seshagiri, Adv.
Mrs. Bela Maheshwari, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner is present.
SLP being unregistered, is allowed to be withdrawn.
KAPIL MEHTA Registrar 09.02.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.02.12 16:42:19 IST Reason: