Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(4A) in Bengal Excise Act, 1909 (4A)[ * * * ] [Clause (4A) omitted by section 40 of, and Schedule II to, the Dangerous Drugs Act, 1930 (II of 1930).]
