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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Bengal Presidency - Subsection

Section 46(f) in Police Regulations, Bengal , 1943

(f)When a Sub-divisional Police Officer is at his headquarters, he shall attend the Magistrate's Court during the trial of important cases visit the sub-treasury guard and Town police beats at least twice a week at night to see that police are at their posts and are alert ; and once a month examine arms and ammunition and hold kits inspections.