Allahabad High Court
State Of U.P.,Thru. Prin. ... vs Deshraj Kanaujiya & Anr. on 3 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 892 of 2010 Petitioner :- State Of U.P.,Thru. Prin. Secy.,Irrigation & Another Respondent :- Deshraj Kanaujiya & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. Issue notice to opposite party no.1 returnable at an early date. The impugned order dated 07.04.2010 to remain stayed till next date of listing.
Order Date :- 3.7.2010 Suresh/-