Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Standards of Weights and Measures (Enforcement) Act, 1985

(2)Every licence issued under this section-
(a)shall be-
(i)in such form,
(ii)issued on payment of such fees, and
(iii)valid for such period, as may be prescribed,
(b)may be renewed from time to time, and
(c)may contain such conditions and restrictions as may be prescribed.