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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(a) in The Prevention Of Cruelty To Animals Act, 1960

(a)the conditions of service of members of the Board, the allowances payable to them and the manner in which they may exercise their powers and discharge their functions;
(aa)the manner in which the persons to represent municipal corporations are to be elected under clause (e) of sub-section (1) of section 5;