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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3)(a) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(a)to every establishment which is a factory engaged in any industry specified in Schedule I and in which [five or more persons] [Substituted by Act XI of 1980, Section 2.] are [employed at any time; and] [Substituted by Act XVII of 1984, Section 2.]