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State of Uttar Pradesh - Section

Section 9 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

9. Object.

- As per the provisions of the Act, supply of electricity from a Captive Generating Plant through the grid shall be regulated in the same manner as the Generating Station of a Generating Company. These Regulations seek to achieve efficient, safe, well-coordinated operation of the plant, connectivity with the grid and exchange of information among the various utilities in the State grid, Central Utilities and Northern Regional Grid, as the case may be. Non-compliance of these Regulations shall be liable for action under the appropriate provision of the Act.