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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2)(b) in The Haryana Municipal Citizens' Participation Act, 2008

(b)not less than, three and not more than ten persons representing the civic society as area sabha representatives, from the ward, to be nominated by the municipality :