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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(5) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

5.0The account pertaining to the Fund shall be subject to audit by the Auditors of the Local Fund Organisation of the Finance Department. Copies of the audit report shall be sent to the Centre, Controller, Finance Department. The Accountant General (Audit) Orissa may also audit the accounts of the Fund and furnish report to the Finance Department with a copy to the Controller.