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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(1)(iii) in Assam Panchayat Act, 1994

(iii)the Members of the House of People and the Members of the State Legislative Assembly representing a part or whole of the district whose constituencies lie within the district.