Punjab-Haryana High Court
The State Of Punjab vs Chajju Ram And Another on 23 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 1491 of 1988 (O&M)
Date of decision : 23.9.2008
The State of Punjab ..... Appellant
vs
Chajju Ram and another ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Narinder S. Pawar, Additional Advocate General, Punjab.
None for the respondents.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 1490 of 1988- The State of Punjab vs Daya Ram and others vide separate order passed today, the present appeal is dismissed.
23.9.2008 ( Rajesh Bindal) vs. Judge