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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(v) in The First Statutes of the National Institutes of Technology

(v)[ be responsible for enlistment of suitable contractors and acceptance of tenders and shall have the power to give directions for departmental works where necessary duly recommended by the Dean (P&D) of the Institute.] [Substituted 'be responsible for enlistment of suitable contractors and acceptance of tenders and shall have the power to give directions for departmental works where necessary,' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]