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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(2)(b) in Mizoram Cooperative Societies Act, 2006

(b)have a second vote in the event of equality of rotes on any matter being decided upon by the board except in the matters relating to the conduct of election;