Section 75(1) in The Orissa Co-operative Societies Rules, 1965
(1)Disputes involving claims for money - A fee of [Rs. 4.00] [Substituted vide Orissa Gazette Extraordinary No. 2182, Dated 26.11.2002.] for the first Rs. 100 or fraction thereof the claim [Rs. 1.00] [Substituted vide Orissa Gazette Extraordinary No. 2182, Dated 26.11.2002.] paise for each subsequent Rs. 100 or fraction thereof subject to a maximum of [Rs. 200.00] [Substituted vide Orissa Gazette Extraordinary No. 2182, Dated 26.11.2002.].
