Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Telangana - Subsection Section 26(a) in Telangana Pawn Brokers Act, 2002 (a)offers to a Pawn Broker an article by way of pawn, being unable or refusing to give a satisfactory account of the means by which he became possessed of the article; or
