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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(d) in The Private Security Agencies (Regulation) Act, 2005

(d)the form in which the licence to be granted under sub-section (4) of section 7 and conditions subject to which such licence to be granted under section 11;