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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(6)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)in the event of a permanent vacancy in the office of the Vice-Chancellor, until an appointment is made under sub-section (1) to that office, [Pro-Vice-Chancellor and in the absence of the Pro-Vice-Chancellor [one of the Deans or] [These words were substituted for the words 'one of the Deans, nominated by the Chancellor', by Gujarat 10 of 1982, Sr. No. 6 (2) (b) (w.r.e.f. 09-12-1981).] [the Senior professor nominated by the Chancellor] [These words were substituted for the words 'one of the Deans nominated by the Chancellor' by Gujarat 7 of 1987, Section 6 (4).] for that purpose shall carry on the current duties of the office of the Vice-Chancellor.