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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(iii) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(iii)The Advocate on the panel seeking advice shall record his opinion and queries which may be submitted to the member of the panel of advisers from whom advice is to be obtained.