Section 89(2)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(2)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(b)to the Government, the cost of any special or additional staff employed by the Government, in consultation with the marketing committee, for giving effect to the provisions of this Act in the market area.

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 89(2)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998