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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(7) in The Orissa Factories Rules, 1950

(7)A suitably fenced and shady open air play-ground shall be provide for the older children ; provided that the Chief Inspector may by order in writing exempt any factory from the compliance with the sub-rule if he is satisfied that there is not sufficient space available for the provisions of such play ground.