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State of Rajasthan - Section

Section 31 in Shri Jagdish Prasad Jhabarmal Tibrewala University, Chudela (Jhunjhunu) Act, 2009

31. Regulations.

- authorities of the University may, subject to the prior approval of the Board of Management, make regulations, consistent with this Act and the Rules Statutes and the Ordinances made thereunder, for the conduct of their own business and that or the committees appointed by them.