Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in The Hyderabad Prisoners Act, 1954 1. Short title, extent and commencement (1)This Act may be called the Hyderabad Prisoners Act, 1954.(2)It extends to the whole of the State of Hyderabad.(3)It shall come into force from such date as Government may by notification in the Jarida appoint in this behalf.
