Himachal Pradesh High Court
Avtar Singh Gill vs . State Of H.P And Ors. on 22 February, 2022
Bench: Sabina, Satyen Vaidya
.
Avtar Singh Gill Vs. State of H.P and ors.
CWP No. 712 of 2022 22.02.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General seeks time to file reply. List again on 15.03.2022.
In the meantime, services of the petitioner be not dispensed with.
( Sabina ) Judge ( Satyen Vaidya ) Judge February 22, 2022 (sushma) ::: Downloaded on - 22/02/2022 20:12:49 :::CIS