Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Union of India - Subsection Section 115(7) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (7)The medical service shall be provided with appropriate medical and laboratory facilities and such documentation as it may require for its work.
