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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(l) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(l)use of scientific and innovative techniques for prevention and reduction of pollution of surface and ground water resources and improvement in quality of water;