Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 44F in The Prevention of Food Adulteration Rules, 1955 44F. [ Restriction on Sale of irradiated food. [Inserted by G.S.R. 614(E), dated 9th August, 1994 (w.e.f. 9-8-1994).] - Irradiated food shall be offered for sale only in prepackaged conditions.]
