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State of Odisha - Section
Section 21 in Orissa Government Vehicles (Control and Use) Rules, 1978
21.
Powers of Heads of Departments and Administrative Departments to sanction expenditure on repairs of vehicles which have completed the total kilometreage/years prescribed for their full life or have outlived their prescribed Life-span or both shall be as follows :| Head of Departments... | (i) | Rs. 150 (For Mopeds) |
| (ii) | Rs. 300 (For Motor cycles and Scooters) | |
| (iii) | Rs. 1,000 (For all other vehicles) | |
| Administrative Departments... | Full Powers subject to the conditions that the expenditure isnot uneconomical. |