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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(ii) in Panjab University Act, 1947

(ii)If the number of the ballot papers in any such bundle is larger than the quota, the surplus shall be transferred to the continuing candidate indicated on the Ballot Papers as next in the order of the voter's preference and for this the manner prescribed in Regulation 47 shall be follows.