Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Uttar Pradesh - Subsection

Section 145(f) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(f)The Commission may direct such incidental, consequential and supplementary matters be attended to which may be considered relevant in connection with the above.