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NCT Delhi - Section

Section 43 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

43. Voting procedure.

(1)The elector on receiving the ballot paper shall forthwith:-
(a)proceed to the polling compartments;
(b)there mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he intends to vote;
(c)fold the ballot paper so as to conceal his vote;
(d)if required, show the presiding officer the distinguishing mark on the ballot paper;
(e)insert the folded ballot paper into the ballot box; and
(f)quit the polling station.
(2)Every elector shall vote without undue delay.
(3)No elector shall be allowed to enter a polling compartment when another elector is inside it.