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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(1)(b) in Gujarat Public Trusts Act, 2011

(b)to call for or inspect proceedings of the trustees of any public trust, and any books of account or document in the possession or under the control of the trustees or any person connected with the trust;