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Calcutta High Court

Skf India Limited vs Hitech Bearings Pvt. Ltd on 13 February, 2026

              ORDER                                                OD - 44

                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                 CS/121/2008
                               SKF INDIA LIMITED
                                      VS
                           HITECH BEARINGS PVT. LTD.

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th February, 2026.

APPEARANCE:-

Mr. Bolarko Sen, Adv.
Mr. Suvradal Chowdhury, Adv.
Ms. Rupsa Ganguli, Adv.
...for plaintiff.
The Court:- Learned Advocate representing the plaintiff submits that dispute in question concerning the instant suit relates to commercial transaction.
Let the instant suit be delisted from this Court, to be placed before the Court with appropriate determination.
[ANANYA BANDYOPADHYAY, J.] R. D. Barua