Calcutta High Court
Skf India Limited vs Hitech Bearings Pvt. Ltd on 13 February, 2026
ORDER OD - 44
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/121/2008
SKF INDIA LIMITED
VS
HITECH BEARINGS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 13th February, 2026.
APPEARANCE:-
Mr. Bolarko Sen, Adv.
Mr. Suvradal Chowdhury, Adv.
Ms. Rupsa Ganguli, Adv.
...for plaintiff.
The Court:- Learned Advocate representing the plaintiff submits that dispute in question concerning the instant suit relates to commercial transaction.
Let the instant suit be delisted from this Court, to be placed before the Court with appropriate determination.
[ANANYA BANDYOPADHYAY, J.] R. D. Barua