Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155A] [Entire Act] State of West Bengal - Subsection Section 155A(f) in West Bengal Co-operative Societies Rules, 2011 (f)examination of the stocks and purchases and checking of the entries in the stock register, purchase register and godown register with challans, invoices and delivery orders etc.;
