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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Finance Act, 2018

(b)with effect from the 1st day of April, 2019, -
(i)in clause (12A), for the word "employee", the word "assessee" shall be substituted;
(ii)in clause (23C), after the twelfth proviso [as inserted by section 6 of the Finance Act, 2017], the following proviso shall be inserted, namely:-